Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(1) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011 (1)No member of a Self Help Group shall be a member of another Self Help Group or any group Formed by any Micro Finance Institution.
