Section 13 in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Rules, 2011
13. No dual membership.
(1)No member of a Self Help Group shall be a member of another Self Help Group or any group Formed by any Micro Finance Institution.(2)For this purpose, each Registering Authority shall maintain a complete and updated database of the all Self Help Group members and the list of borrowers furnished by the Micro Finance Institutions operating in the district.
