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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(xi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(xi)any existing physical features such as well, drains, trees, over head electric supply lines etc.;