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[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(7)(a) in Telangana Electricity Reform Act, 1998

(a)shall not show undue preference to any consumer of electricity but may differentiate according to the consumer's load factor or power factor, the consumer's total consumption of energy during any specified period, or the time at which supply is required; or paying capacity of category of consumers and need for cross-subsidization;