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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(10) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(10)In exceptional cases, subject to availability of funds, the Director shall have the power to create temporary posts with the approval of the Chairman, of not more than two years? duration on approved scales of pay under report to the Board provided that no such post, of which the Director is not the appointing authority, shall be so created.