Section 392(a) in Police Regulations, Bengal , 1943
(a)The Village Crime Note-Book shall consist of as many volumes as there are unions or municipal towns within the station. The villages in each union or volume shall be arranged alphabetically. For each village there shall be at least one sheet each of Parts I, II and III. The forms will be provided with eyelet holes, so that more sheets can be added as occasion requires. Thus, if a union comprises 20 villages this volume of the notebook shall contain at least 60 sheets and be bound as follows :-
