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Himachal Pradesh High Court

Mohan Lal vs . Sant Ram And Anr. on 10 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Mohan Lal vs. Sant Ram and Anr.

RSA No.257 of 2022 .

10.03.2023 Present: Mr. Rajeshwar Thakur, Advocate for the appellant.

Mr. Kunal Thakur, Advocate, for the respondents.

RSA No. 257 of 2022 Records of the learned Courts below be called for. r CWP No. 12029 of 2022 As prayed for, three weeks' time is granted for filling reply.

In the meanwhile, status quo qua nature and possession of the suit land be maintained by the parties.

List on 10th April, 2022.

( Sushil Kukreja ) Judge 10th March, 2023 (tarun) ::: Downloaded on - 10/03/2023 20:40:01 :::CIS