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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(b)the application is submitted to the Head of Office in Form 1-A so as to reach the Head of Office not later than six months before the date of superannuation;