Section 16 in First Statutes of the University of Udaipur
16. Nomination of one representative from the Rajasthan Branch of the All Indian Womens' Conference
- The following procedure shall be adopted for the nomination of the representative from the Rajasthan Branch of All India Womens' Conference.-(1)Formation of a Panel.-The Rajasthan Branch of the All India Womens' Conference shall select and recommend three women who possess a recognised Degree or Diploma and have some experience in teaching extension or research in Home Science and forward the panel of their names to the Registrar.(2)Nomination by the State Government.-The Registrar shall then forward the list to the State Government out of which one woman shall be nominated by the State Government.(3)Appointment of the Nominee.-The Vice-Chancellor shall then taken action to obtain Chancellor's order appointing her as a member of the Board and communicate the same to her:Provided that no outgoing representative of the Rajasthan Branch of All India Womens' Conference shall serve for more than 2 consecutive terms.
