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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(3) in First Statutes of the University of Udaipur

(3)Appointment of the Nominee.-The Vice-Chancellor shall then taken action to obtain Chancellor's order appointing her as a member of the Board and communicate the same to her:Provided that no outgoing representative of the Rajasthan Branch of All India Womens' Conference shall serve for more than 2 consecutive terms.