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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(2) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)The seal of the Commission shall be circular in shape having inscription "HP Electricity Regulatory Commission" in its outer ring and the word "SHIMLA" in the inner ring, as under:-