Section 205(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

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Union of India - Subsection

Section 205(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)The branches into which officers are classified shall be-

(a)Executive

(b)Engineering

(c)Electrical

[***] [Omitted by S.R.O. 50, dated 19th February, 1981]

(e)Instructor

(f)Medical

(g)Shipwright.