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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(i) in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

(i)the first efficiency bar unless he is found to have worked steadily and to the best of his ability and unless his integrity is certified.