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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(2) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(2)Every member of the appellate authority constituted under sub-section (10) of section 20 shall also be entitled to a fee of rupees fifteen for each day of attendance at the meeting of such authority.