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State of Maharashtra - Section

Section 27 in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

27. Fees for attendance at meeting.

(1)Every member of the Board or the Court (including the President or the Chairman) shall be entitled to a fee of rupees fifteen for each day of attendance at the meeting of the Board or the Court or a sub-committee appointed under sub-section (9) of section 20.
(2)Every member of the appellate authority constituted under sub-section (10) of section 20 shall also be entitled to a fee of rupees fifteen for each day of attendance at the meeting of such authority.
(3)[ A member (including the President or the Chairman) who, on the same day, attend meetings of any two or more of the bodies referred to in sub-rule (1) or (2) shall be entitled to separate fees for attendance at all such meeting.] [Added by G. N. of 2.5.1968.]