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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(3)(a) in The U.P. Harcourt Butler Technical University Act, 2016

(a)proper functioning of all the hostels or halls of residences related with students including mess facility, sanitation, maintenance of electrical, mechanical and civil problems etc. from the funds provided by the University;