Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] UT Ladakh - Subsection Section 14(2) in The University of Ladakh Act, 2018 (2)The Financial Advisor shall exercise general supervision over the funds of each Cluster University and shall advise it as regards its financial policy.
