Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(3)(a) in Bihar Real Estate (Regulation and Development) Rules, 2017

(a)the statement of charges against the Chairperson or Member of the Authority or Appellate Tribunal, as the case may be; and