Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 14 in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

14. Institution to regulate fee structure.

(1)The Institution shall be competent to regulate its fee structure and shall ensure that this fee structure is inclusive of all charges.
(2)All Institutions shall share details of their fee structures, in such manner, as may be prescribed.