Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(1) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017 (1)The Institution shall be competent to regulate its fee structure and shall ensure that this fee structure is inclusive of all charges.
