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[Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(12)(iv) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(iv)An application for grant of Open Access commencing in any month may be submitted in a cover marked "Application for Short-Term Open Access - in advance" up to 10th day of the preceding month.