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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in The Nathdwara Temple Rules, 1973

(3)Notice of the meeting sent by ordinary post to the usual place of residence of the member shall be sufficient for purposes of these rules. In case of urgency, the President may convene a meeting by giving shorter notice, which shall not be less than three days in any case.