Section 27(2) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011
(2)The application under sub-rule (1) shall be accompanied by-(a)a list of the requirements which the equipment fulfil together with the results of the tests conducted;(b)a certificate from the Director-in-charge of signal and telecommunication in the Form XIX;(c)a statement giving details of the tests, trails and verification conducted by suppliers, metro railway, etc. on the performance of the equipment;(d)safety assessment report from an independent safety assessor, where applicable;(e)certificate, if any, from the other metro railway where equipment is in use for passenger carrying services;(f)the relevant system details as many be necessary to give full particulars of the principle of operations and safety feature, incorporated;(g)a copy of the instructions jointly approved by Director-in-charge of Operation and Director-in-charge of Signal and Telecommunication, to be issued for operation of the equipment by the Operating Staff, including those instructions for working under abnormal or failure conditions;(h)any changes in the station working order.
