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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(g) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(g)a copy of the instructions jointly approved by Director-in-charge of Operation and Director-in-charge of Signal and Telecommunication, to be issued for operation of the equipment by the Operating Staff, including those instructions for working under abnormal or failure conditions;