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Supreme Court - Daily Orders

S.Sukumar vs Secr.,Icai &Amp Ors. on 11 April, 2016

     ITEM NO.15                          REGISTRAR COURT. 1                SECTION XVIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                    BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

                                 Transfer Petition(s)(Civil)   No(s).   514/2014


     S.SUKUMAR                                                           Petitioner(s)

                                                    VERSUS

     SECR.,ICAI & ORS.                                              Respondent(s)

     (with office report)


     WITH
     SLP(C) No. 1808/2016
     Office Report)


     Date : 11/04/2016 This petition was called on for hearing today.


     For Petitioner(s)
                                        Mr. Abhay Kumar,Adv.
                                        Ms Suchitra Kumbhat, Adv.
                                        Mr. Senthil Jagadeesan,Adv.
                                        Mr. Prashant Bhushan,Adv.

     For Respondent(s)
                                        Ms Vandana Anand, Adv.
                                        Mr. Dheeraj Nair,Adv.
                                        Mr Kamal Shankar, Adv.
                                        Mr. N. Ganpathy,Adv.
                                        Mr Nikunj Dayal, Adv.
                                        Mr. Pramod Dayal,Adv.
                                        Mrs V. D. Khanna,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
TP(C) NO.514/2014 Signature Not Verified

Respondent no.4 has already filed counter affidavit. Digitally signed by Hema Joshi Date: 2016.04.12 10:22:51 IST Reason: The ld. Counsel for respondent nos. 1 to 3, 5 and 6 do not wish to file counter affidavit as the matter has become infructuous.

-2-

Item No.15 SLP(C) NO.1808/2016 Respondent no.1 is granted four weeks time for filing counter affidavit. Ld. counsel appearing for respondent no.1 seeks time for filing vakalatnama and counter affidavit on behalf of respondent no.2 also. Be filed within four weeks time.

Ld. Counsel appearing for Karanjawala & Co. undertakes to file vakalatnama and counter affidavit on behalf of respondent no.3. Be filed within four weeks time.

Ld. Counsel, Mr Kamal Shankar appearing on behalf of Mr N Ganapathy, Advocate-on-record undertakes to file vakalatnama and counter affidavit on behalf of respondent no.4 Be filed within four weeks time.

Ld. Counsel, Mr Ashin Sood appearing on behalf of Mr Mayank Pandey, Advocate-on-record undertakes to file vakalatnama and counter affidavit on behalf of respondent no.5. Be filed within four weeks time.

Ld. Counsel, Ms Parul Kuamr appearing on behalf of Mr Abhay Kumar, Advocate-on-record undertakes to file vakalatnama and counter affidavit on behalf of respondent no.6. Be filed within four weeks time.

List again on 27.7.2016.

(PAWAN DEV KOTWAL) Registrar