Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(c) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1986

(c)He/She shall have to obtain at least 36% marks in each paper at the Pre-Ayurveda Test on the result of which above admission to the Pre-Ayurveda course will be regulated. Candidates who have appeared at any of the aforesaid examinations, but whose result have not been declared before the commencement of the Pre-Ayurveda Test, may be given provisional admission to appear at the Pre-Ayurveda Test: