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State of Rajasthan - Section

Section 3 in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1986

3. Eligibility:

- A candidate must fulfill the following conditions for admission to the Ayurvedic Colleges. However, for those, who are covered under category (a), of rule 2 for them sub-rule (a) of this rule will not be applicable:
(a)He/she has studied for last three years continuously as a regular candidate in a recognized institution in Rajasthan.
orHis/her natural father or natural mother has continuously resided in Rajasthan for a period of last 10 years, and he/she has studied in last for 5 years in a recognized Educational Institution in Rajasthan.orHe/she is a son/daughter of an serving or retired employee of-
(i)Government of Rajasthan including Officer of All India Services born on the State Cadre of Rajasthan.
or
(ii)Undertakings/Corporations/Improvement Trusts/Municipal Boards/Panchayat Samities/Co-operative Bodies, duly constituted by the Government of Rajasthan.
or
(iii)Statutory bodies and Corporations formed under the Indian Companies Act incorporated in Rajasthan.
or
(iv)He/she is a son/daughter of an employee of any of the Universities in Rajasthan or Higher Secondary Board of Education (Rajasthan).
Who has put in atleast three years service on the date of application of the year of admission in any of the above bodies/service.or
(v)He/she is a son/daughter of an employee of Indian Defence/Central Government services/public sector undertakings or Corporations of Government of India employees or Rajasthan origin irrespective of his place of posting, provided a certificate is submitted by the employee from the employer to this effect stating that State of origin and the home town as given by him at the time of his entry to the Service:
Provided that for the purpose, of this rule and any other rule/appendix to these rules, an employee who was born in Rajasthan shall be deemed to be of Rajasthan origin.
(b)A candidate must have passed the Uttar Madhyama Examination of Sampurnand Sanskrit Vishwavidhyalaya Varanasi or Higher Secondary (with Sanskrit) Upadhyaya Examination of the Board of Secondary Education, Rajasthan, Ajmer or the Pre-University Examination (with Sanskrit) of this University or an Examination recognized by the University as equivalent there to shall be eligible for admission to Pre-Ayurveda course.
(c)He/She shall have to obtain at least 36% marks in each paper at the Pre-Ayurveda Test on the result of which above admission to the Pre-Ayurveda course will be regulated. Candidates who have appeared at any of the aforesaid examinations, but whose result have not been declared before the commencement of the Pre-Ayurveda Test, may be given provisional admission to appear at the Pre-Ayurveda Test:
Provided further that the candidates for admission to the Pre-Ayurveda course shall have completed the age of 16 years on or before 1st October, 1986.