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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(1)All applicants for supply of electricity shall pay initial Security Deposit, before availing of the supply, in Cash/ [***] [The word 'cheque' omitted by Commission's Notification No.TNERC/DC/8-8 dated 8.2.2008 (w.e.f.27.2.2008).] Demand draft at the rate fixed by the Commission from time to time.