Section 13(3)(ii) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3)(ii) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

(ii)A selection committee shall be appointed by the State Prohibition Officer for the selection of drivers for direct recruitment. The selection committee shall consist of the following :

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State of Uttar Pradesh - Subsection

Section 13(3)(ii) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978