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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

(3)Recruitment to the post of Driver (Light Vehicles) shall be made as follows :
(i)The appointing authority shall invite applications through Employment Exchange in accordance with the procedure prescribed by the Government in this behalf.
(ii)A selection committee shall be appointed by the State Prohibition Officer for the selection of drivers for direct recruitment. The selection committee shall consist of the following :