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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(b)Any matter pertaining to interpretation of any Clause of the Scheme shall be referred to the Government of Rajasthan in the Industries Department whose decision shall be final in such a matter.