Section 10 in The Rajasthan State Interest Subsidy Scheme For Industries, 1998
10. Authority for Implementation/Interpretation.
(a)The Scheme shall be administered and implemented by the Government of Rajasthan in the Industries Department.(b)Any matter pertaining to interpretation of any Clause of the Scheme shall be referred to the Government of Rajasthan in the Industries Department whose decision shall be final in such a matter.
