Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2) in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982

(2)The scales of pay at the time of tire commencement of these rules are given as follows :
  Name of Post Scale of Pay*
1. State Prohibition Officer, U. P. Rs. 1,000-50-1,300-E.B.-60-1,600-E.B.-80-1,900.
2. Deputy State Prohibition Officers Rs. 850-40-1,050-E.B.-50-1,300-60-1,420-E.B.-60-1,720.
3. Prohibition and Social Uplift Officer. Rs. 690-40-970-E.B.-40-1,050-50-1,200-E.B.-50-1,300-60-1,420.