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State of Uttar Pradesh - Section

Section 23 in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982

23. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service whether in a substantive or officiating capacity or as a temporary measure shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of tire commencement of these rules are given as follows :
  Name of Post Scale of Pay*
1. State Prohibition Officer, U. P. Rs. 1,000-50-1,300-E.B.-60-1,600-E.B.-80-1,900.
2. Deputy State Prohibition Officers Rs. 850-40-1,050-E.B.-50-1,300-60-1,420-E.B.-60-1,720.
3. Prohibition and Social Uplift Officer. Rs. 690-40-970-E.B.-40-1,050-50-1,200-E.B.-50-1,300-60-1,420.