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[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(15)(iii) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(iii)Additional surcharge on the charges of wheeling, recovered or recoverable from consumers in accordance with Regulation 18 below;