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[Cites 0, Cited by 0] [Section 162(1)] [Section 162] [Entire Act]

State of Andhra Pradesh - Subsection

Section 162(1)(i) in Andhra Pradesh Panchayat Raj Act, 1994

(i)construct and maintain water works for supply of water for washing and bathing purposes and protected water for drinking purposes from a common source, and