Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Non-Pressure Stove (Quality Control) Order, 1990 (b)[ "Specified Standard" means the Indian Standard Specification No. IS: 2980-1986 specified for non-pressure stoves.] [Substituted by G.S.R. 49 (E), dated 25th January, 1991.]
