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Union of India - Section

Section 2 in The Non-Pressure Stove (Quality Control) Order, 1990

2. Definitions.

- In this order, unless the context otherwise requires,-
(a)"Non-pressure Stoves" mean burning appliances intended for domestic and commercial use, burning kerosene oil at atmospheric pressure.
(b)[ "Specified Standard" means the Indian Standard Specification No. IS: 2980-1986 specified for non-pressure stoves.] [Substituted by G.S.R. 49 (E), dated 25th January, 1991.]