Section 18(2) in Rajasthan Sanskrit University Act, 1998
(2)The terms of the members of the Academic Council other than the ex-Officio members shall be as under:-(i)The co-opted members of the Academic Council shall hold office for a period of three years from the date of their cooption; and(ii)The nominated members of the Academic Council shall hold office during the pleasure of the nominating authority:Provided that the terms of such nomination shall not exceed three years:Provided further that a nominated members shall be eligible for re-nomination:Provided also that whenever the nomination or re-nomination of such a member is withdrawn by the nominating authority, he shall be deemed to have vacated his office with immediate effect.
