Section 18 in Rajasthan Sanskrit University Act, 1998
18. Academic Council.
(1)The Academic Council shall consist of the following: -(i)Vice-Chancellor; (Ex-Officio)(ii)Deans of Faculties; (Ex-Officio)(iii)any two heads of the department of the status of a Professor or Associate Professor nominated by the Vice-Chancellor from amongst the heads of Department of the University;(iv)two Principals nominated by the Vice-Chancellor from amongst the Principals of the affiliated colleges;(v)Convener of Boards of Studies; (Ex-Officio)(vi)Three such persons co-opted by the Academic Council, who possess special attainment in particular studies and who are not teachers in the University or in any affiliated college or approved institution; and(vii)Registrar-Member Secretary, (Ex-Officio)(2)The terms of the members of the Academic Council other than the ex-Officio members shall be as under:-(i)The co-opted members of the Academic Council shall hold office for a period of three years from the date of their cooption; and(ii)The nominated members of the Academic Council shall hold office during the pleasure of the nominating authority:Provided that the terms of such nomination shall not exceed three years:Provided further that a nominated members shall be eligible for re-nomination:Provided also that whenever the nomination or re-nomination of such a member is withdrawn by the nominating authority, he shall be deemed to have vacated his office with immediate effect.
