Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] NCT Delhi - Subsection Section 52(a) in The Government Of National Capital Territory Of Delhi Act, 1991 (a)all contracts in connection with the administration of the Capital are contracts made in the exercise of the executive power of the Union; and
