Section 4(21) in Manonmaniam Sundaranar University Act, 1990

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State of Tamilnadu - Subsection

Section 4(21) in Manonmaniam Sundaranar University Act, 1990

(21)to institute and provide funds for the maintenance of-

(a)a publication bureau;

(b)an employment bureau;

(c)students' unions;

(d)University athletics clubs ; and

(e)other similar associations;