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Union of India - Section

Section 25B in Aircraft Rules, 1937

25B. Housing of aircraft.

(1)No aircraft containing dangerous petroleum in bulk in any of its tanks may be housed in a hanger unless such hanger is constructed of uninflammable material and is effectively and safely ventilated to the open air.
(2)Every such hanger shall be in charge of a competent person who shall be responsible for taking all proper precautions against fire and shall prevent unauthorised persons from having access to the building.