Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25B] [Entire Act] Union of India - Subsection Section 25B(1) in Aircraft Rules, 1937 (1)No aircraft containing dangerous petroleum in bulk in any of its tanks may be housed in a hanger unless such hanger is constructed of uninflammable material and is effectively and safely ventilated to the open air.
