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[Cites 0, Cited by 0] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(6) in Tamil Nadu Co-operative Societies Rules, 1988

(6)The Recruitment Bureau for the State and for the Revenue District shall complete the recruitment within one hundred and eighty days of receipt of the report under sub-rule (1) and shall communicate the list of selected candidates to the society concerned.