Himachal Pradesh High Court
M/S Mahesh Udyog vs . State Of H.P. And Others. on 17 November, 2022
Bench: Sabina, Sushil Kukreja
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M/s Mahesh Udyog vs. State of H.P. and others.
CWP No.2574 of 2016 17.11.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned Senior Additional Advocate General requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 17/11/2022 20:35:19 :::CIS