Himachal Pradesh High Court
M/S Mahesh Udyog vs . State Of H.P. And Others on 20 October, 2022
Bench: Sabina, Sushil Kukreja
M/s Mahesh Udyog vs. State of H.P. and others CWP No.2574 of 2016 .
20.10.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge ( Sushil Kukreja ) October 20, 2022 (KS) Judge ::: Downloaded on - 21/10/2022 20:05:18 :::CIS