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[Cites 0, Cited by 0] [Section 88(17)] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(17)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)The candidate securing the largest number of valid votes shall be declared to have been duly elected as Chairperson of the Board.