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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(17) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(17)After the counting of votes is over, the Chief Election Authority shall declare the result of the election in the following manner:-
(a)The candidate securing the largest number of valid votes shall be declared to have been duly elected as Chairperson of the Board.
(b)If there is an equality of valid votes among the candidates, the Chief Election Authority shall draw lot and the candidate whose names is first drawn shall be declared to have been duly elected as Chairperson of the Board.