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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4) in Tamil Nadu Panchayats Building Rules, 1997

(4)Detached buildings may be allowed as per the table for all category of buildings.The open space around the building shall be as follows: -
Plots abutting road of width Front open space Rear open space Side open space
(1) (2) (3) (4)
For plots abutting roads of width up to 9 metres 1.5 metres 2.00 metres 1.00 metre
For plots abutting roads of width up to 12metres 3.0 metres 2.00 metres 1.00 metre
For plots abutting roads of width above 12metres 4.5 metres 2.00 metres 1.00 metre